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[Cites 0, Cited by 0] [Section 34A(3)] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(3)(ii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(ii)not more than four Heads of College Departments, in Colleges teaching the said subjects upto postgraduate level, to be nominated by Kuladhipati;