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Madhya Pradesh High Court

Smt Ramkanya Alias Lata vs Rakesh Nirmale on 9 December, 2022

Author: Amar Nath Kesharwani

Bench: Amar Nath Kesharwani

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MA No. 2468 of 2020 (SMT RAMKANYA ALIAS LATA AND OTHERS Vs RAKESH NIRMALE AND OTHERS) Dated : 09-12-2022 None for the parties.

List the matter after 8 weeks.

(AMAR NATH (KESHARWANI)) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 09-12-2022 18:31:15