Madhya Pradesh High Court
Smt Ramkanya Alias Lata vs Rakesh Nirmale on 9 December, 2022
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MA No. 2468 of 2020 (SMT RAMKANYA ALIAS LATA AND OTHERS Vs RAKESH NIRMALE AND OTHERS) Dated : 09-12-2022 None for the parties.
List the matter after 8 weeks.
(AMAR NATH (KESHARWANI)) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 09-12-2022 18:31:15