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[Cites 0, Cited by 0] [Section 278(4)] [Section 278] [Entire Act]

Union of India - Subsection

Section 278(4)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Boys at the Naval Training Establishments-by the Captain of the Training Establishment. In the case of Boys afloat, by the Captain Naval Barracks on the recommendation of the Captain of the ship in which the boy is borne.