Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(3)(a) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(a)At least four members shall be from amongst persons belonging to SCs, STs , OBCs and minorities taking one from each of these categories;