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Union of India - Section

Section 43 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

43. General arrangements

.-In order to avoid confusion all arrangements in connection with an inspection or review of a large body of troops, necessitate careful preparation under the following headings: -
(a)Arrangements before the ceremony.
(b)Arrangements for the ceremony.
(c)Arrangements for dispersal.
(d)Arrangements for spectators.