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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Meghalaya - Subsection

Section 19(1) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018

(1)The Meghalaya Regulation of the Game of Arrow shooting and the Sale of Teer Tickets Ordinance, 2018 (Meghalaya Ordinance No. 1 of 2018) is hereby repeal.