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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(3) in The West Bengal Slum Areas (Improvement And Clearance) Act, 1972

(3)Save as otherwise provided in this Act the powers of the State Government and the prescribed authority conferred by or under this Act shall be restricted to the area declared as slum area under section 3 of this Act.