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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(2)Answers by the candidates must be written legibly on one side only of the paper. The other side may be used for rough notes. On no account whatever must a sheet or part of a sheet be torn from the answer book. The examinees should not write their names any where in the answer books.