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[Cites 0, Cited by 0] [Section 38A(2)] [Section 38A] [Entire Act]

State of Gujarat - Subsection

Section 38A(2)(b) in The Gujarat University Act, 1949

(b)such college or institution shall cease to be an affiliated college [or recognized or approved] [These words were substituted for the words 'recognised institution' by Gujarat 6 of 1973, section 37 (1).], institution for the purposes of this Act.