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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(1)The General Council shall constitute Selection Committees for making recommendation to the General Council for appointment to posts of professors, associate professors, teachers and other officer level staff.