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[Cites 0, Cited by 0] [Section 26(26)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(26)(i) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(i)The System Marginal Price (SMP) plus other Incidental charges (Net UI charges, additional UI) or any other intra-State ABT settlement charges as identified under the intra-State ABT mechanism operating in the State from time to time or,