Bombay High Court
Quinzaine Leasing And Infotech Pvt. ... vs Ferani Hotels Pvt. Ltd. And 47 Others on 24 November, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 29888 OF 2022
In
SUITS 1628 OF 2008
Tecnimont Private Limited ....PETITIONER
V/S
Nusli Neville Wadia And Ors. ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 27880 OF 2022 In SUITS 1628 OF 2008 Solitaire Leasing And Infotech Private Limited ....PETITIONER And Anr.
V/S Nusli Neville Wadia And Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 27394 OF 2022 In SUITS 1628 OF 2008 Halite Traders Pvt Ltd ....PETITIONER V/S Nusli Neville Wadia And 48 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 27398 OF 2022 In SUITS 1628 OF 2008 Page 1/7 ::: Uploaded on - 24/11/2022 ::: Downloaded on - 25/11/2022 17:51:25 ::: Unique Estates Development Company Ltd And....PETITIONER Anr V/S Nusli Neville Wadia And 47 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 27403 OF 2022 In SUITS 1628 OF 2008 Ken Traders Llp (erstwhile Ken Traders Private....PETITIONER Limited) V/S Nusli Neville Wadia And Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28264 OF 2022 In SUITS 1628 OF 2008 Enshrine Leasing And Infotech Private Limited ....PETITIONER And Anr.
V/S Nusli Neville Wadia ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28703 OF 2022 In SUITS 1628 OF 2008 Rosette Leasing And Infotech Private Limited ....PETITIONER And 2 Ors.
V/S Nusli Neville Wadia And Ors. ....RESPONDENT Page 2/7 ::: Uploaded on - 24/11/2022 ::: Downloaded on - 25/11/2022 17:51:25 ::: WITH INTERIM APPLICATION LODGING NO. 28713 OF 2022 In SUITS 1628 OF 2008 Motilal Oswal Wealth Ltd (erstwhile Antop ....PETITIONER Traders Pvt Ltd) V/S Nusli Neville Wadia And 48 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28716 OF 2022 In SUITS 1628 OF 2008 Gamin Traders Pvt Ltd And 2 Ors ....PETITIONER V/S Nusli Neville Wadia And 47 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28733 OF 2022 In SUITS 1628 OF 2008 Archangel Leasing And Infotech Private Limited....PETITIONER V/S Nusli Neville Wadia And Other ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28900 OF 2022 In SUITS 1628 OF 2008 Rhodium Trading And Leasing Pvt Ltd ....PETITIONER V/S Page 3/7 ::: Uploaded on - 24/11/2022 ::: Downloaded on - 25/11/2022 17:51:25 ::: Nusli Neville Wadia And 48 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28910 OF 2022 In SUITS 1628 OF 2008 Mhl Infotech And Leasing Private Limited And ....PETITIONER 6 Other V/S Nusli Neville Wadia And Anr ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28919 OF 2022 In SUITS 1628 OF 2008 Valencia Leasing And Infotech Pvt. Ltd. And ....PETITIONER Another V/S Nusli Neville Wadia And 47 Others ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28926 OF 2022 In SUITS 1628 OF 2008 Majolica Leasing And Infotech Pvt Ltd ....PETITIONER V/S Nusli Neville Wadia And 48 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28937 OF 2022 In SUITS 1628 OF 2008 Page 4/7 ::: Uploaded on - 24/11/2022 ::: Downloaded on - 25/11/2022 17:51:25 ::: Envison Traders Pvt Ltd ....PETITIONER V/S Nusli Neville Wadia And 47 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28940 OF 2022 In SUITS 1628 OF 2008 Vinaso Infotech And Leasing Pvt Ltd ....PETITIONER V/S Nusli Neville Wadia And 47 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 29043 OF 2022 In SUITS 1628 OF 2008 Quinzaine Leasing And Infotech Pvt. Ltd. And ....PETITIONER Another V/S Ferani Hotels Pvt. Ltd. And 47 Others ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 29842 OF 2022 In SUITS 1628 OF 2008 National Realty Private Limited ....PETITIONER V/S Nusli Neville Wadia And Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 27844 OF 2022 In Page 5/7 ::: Uploaded on - 24/11/2022 ::: Downloaded on - 25/11/2022 17:51:25 ::: SUITS 1628 OF 2008 Calendula Traders Private Limited ....PETITIONER V/S Nusli Neville Wadia ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 27843 OF 2022 In SUITS 1628 OF 2008 Fair Price Traders (india) Private Limited ....PETITIONER V/S Nusli Neville Wadia And Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28962 OF 2022 In SUITS 1628 OF 2008 Temoin Leasing And Infotech Pvt Ltd ....PETITIONER V/S Nusli Neville Wadia And 48 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28941 OF 2022 In SUITS 1628 OF 2008 Paraline Leasing And Infotech Private Limited ....PETITIONER V/S Nusli Neville Wadia And Ors. ....RESPONDENT Mr. Navroz Seervai Sr. Advocate with Mr. Saket Mone, Mr. Rohan Kelkar, Mr. Abhishek Salian, Ms. Apurva Pawar and Mr. Page 6/7 ::: Uploaded on - 24/11/2022 ::: Downloaded on - 25/11/2022 17:51:25 ::: Devansh Shah i/b Vidhi Partners for Plaintiff Mr. Dinyar Madon Sr. Advocate with Mr. Karl Tamboly, Mr. Sarosh Bharucha, Ms. Alya Khan, Ms. Zahra Padamsee, Mr. Shubham Morarka, Mr. Vivek Vashi i/b Vashi & Vashi for Defendant No. 1 Mr. S. U. Kamdar Sr. Advocate i/b A. R. Vaidya and Co for Defendant Nos. 12 and 16 Mr. Shiraz Rustomji Sr. Advocate with Mr. Jehangir Jejeebhoy i/b Prakash and Co for Defendant Nos. 8. 9, 14, 15, 17, 18, 28, 29 and 30 Dr. Abhinav Chandrachud i/b Prakash & Co for Defendant Nos. 34, 35, 36, 37 and 49 Mr. Nitin Thakkar Sr. Advocate with Zubin Vakil i/b Arun Panicker for Defendant Nos. 19, 20, 21, 24 and 31 Mr. Sayeed Mulani i/b Mulani and Co for Defendant No. 33 Mr. Hrishi Narvekar i/b Sanseeta Lanjewar for Defendant Nos. 5 and 6 CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 24th November, 2022 P.C. :
S. O. to 14/12/2022 .
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