Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Karnataka - Subsection

Section 68(4) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(4)Such of the posts, are to be filled by direct recruitment shall be filled according to the Regulations from among persons selected by the Selection Committee in the order in which their names are arranged in the list prepared by the Selection Committee.