National Consumer Disputes Redressal
Darshan Lal Arora vs Dr. Vivek Pal on 23 April, 2013
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVISION PETITION NO. 736 OF 2013 (From order dated 11.09.2012 in First Appeal No. 197 of 2008 of the State Consumer Disputes Redressal Commission, Delhi) Darshan Lal Arora Petitioner Versus Dr. Vivek Pal Respondent BEFORE: HONBLE MR.JUSTICE J. M. MALIK , PRESIDING MEMBER HONBLE DR. S. M. KANTIKAR, MEMBER For the Petitioner : Mr. Anil K. Kher, Sr. Advocate With Mr. Siddhartha Jain, Advocate Pronounced on 23rd April, 2013 ORDER
PER DR. S.M. KANTIKAR Issue notice to both the parties to argue the matter on 19.08.2013.
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(J. M. MALIK,J.) PRESIDING MEMBER ...
(S. M. KANTIKAR) HU MEMBER NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVISION PETITION NO. 736 OF 2013 (From order dated 11.09.2012 in First Appeal No. 197 of 2008 of the State Consumer Disputes Redressal Commission, Delhi) Darshan Lal Arora Petitioner Versus Dr. Vivek Pal Respondent BEFORE:
HONBLE MR.JUSTICE J. M. MALIK , PRESIDING MEMBER HONBLE DR. S. M. KANTIKAR, MEMBER The enclosed order is sent herewith for your kind perusal. If approved, the same may be listed for pronouncement.
(Dr. S. M. KANTIKAR) MEMBER ...
(J. M. MALIK,J.) PRESIDING MEMBER