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National Consumer Disputes Redressal

Darshan Lal Arora vs Dr. Vivek Pal on 23 April, 2013

  
 
 
 
 
 

 
 





 

 



 NATIONAL CONSUMER DISPUTES
REDRESSAL COMMISSION

 

NEW
DELHI

 REVISION PETITION
NO. 736 OF 2013  

 (From
order dated 11.09.2012 in First Appeal No. 197 of 2008 of the  

 State Consumer Disputes
Redressal Commission, Delhi) 

 

  

 

Darshan Lal Arora      Petitioner 

 

  

  Versus 

 

  

 

Dr. Vivek
Pal    Respondent  

 

  

 

 BEFORE: 

 

  

 HONBLE  MR.JUSTICE J. M. MALIK , PRESIDING MEMBER 

 

 HONBLE  DR. S. M. KANTIKAR, MEMBER 

 

  

 

For
the Petitioner :  Mr. Anil K. Kher, Sr. Advocate 

 

 With
Mr. Siddhartha Jain, Advocate  

 

  

 

Pronounced
on 23rd April, 2013 

  ORDER 

PER DR. S.M. KANTIKAR   Issue notice to both the parties to argue the matter on 19.08.2013.

   

...

(J. M. MALIK,J.) PRESIDING MEMBER ...

(S. M. KANTIKAR) HU MEMBER   NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVISION PETITION NO. 736 OF 2013 (From order dated 11.09.2012 in First Appeal No. 197 of 2008 of the State Consumer Disputes Redressal Commission, Delhi)   Darshan Lal Arora Petitioner   Versus   Dr. Vivek Pal Respondent BEFORE:

 
HONBLE MR.JUSTICE J. M. MALIK , PRESIDING MEMBER HONBLE DR. S. M. KANTIKAR, MEMBER   The enclosed order is sent herewith for your kind perusal. If approved, the same may be listed for pronouncement.
(Dr. S. M. KANTIKAR) MEMBER     ...
(J. M. MALIK,J.) PRESIDING MEMBER