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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(2) in The M.P. Janpad Panchayats (Accounts) Rules, 1999

(2)A monthly statement of reconciliation of the balance appearing in the Bank Register shall be prepared in the Form JP-5 for each Bank/Post office Account.