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[Cites 0, Cited by 0] [Section 952] [Entire Act]

State of Jharkhand - Subsection

Section 952(i) in Bihar Education Code, 1961

(i)Course of students -
(i)Is the departmental syllabus followed ? If not, in what respects it is not followed and why ?
(ii)Have the pupils the necessary recommended books, atlases, geometrical instruments, individual craft appliances, etc. ?
(iii)Is the arrangement of teaching science satisfactory ?