Himachal Pradesh High Court
Umesh Sati vs . Hrtc & Ors. A/W Connected Matters. on 9 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Umesh Sati Vs. HRTC & ors. a/w connected matters.
CWP No.3911 of 2022 a/w CWP Nos.3908, .
3913, 3928, 3929, 3930, 3936, 3943, 3952, 3955, 4007 and 4515 of 2022 9.3.2023 Present: Mr. D.N. Sharma, Mr. Prashant Sharma, Mr. Karan Singh Parmar and Mr. Rohit Chauhan, Advocates, for the petitioner(s) in the respective petitions.
Mr. V.B. Verma, Advocate, for the respondents HRTC in all the petitions except CWP No.4007 of 2022.
Mr. Pankaj Chaudhary, Advocate vice Mr. Vikas Rajput, Advocate, for respondents in CWP No.4007 of 2022.
CMP No.1877 of 2023 in CWP No.3911 of 2022 CMP No.1906 of 2023 in CWP No.3908 of 2022 CMP No.1878 of 2023 in CWP No.3913 of 2022 CMP No.1882 of 2023 in CWP No.3929 of 2022 CMP No.1883 of 2023 in CWP No.3930 of 2022 CMP No.1876 of 2023 in CWP No.3936 of 2022 CMP No.1885 of 2023 in CWP No.3943 of 2022 CMP No.1879 of 2023 in CWP No.3952 of 2022 CMP No.1880 of 2023 in CWP No.3955 of 2022 Notice. Mr. V.B. Verma, Advocate, appears and waives service of notice on behalf of respondents No.1 to 3. Notice be issued to respondent No.4 returnable for four weeks.
List on 13.4.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 9.3.2023 (mamta) ::: Downloaded on - 09/03/2023 20:46:49 :::CIS