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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Goa - Subsection

Section 27(1) in The Goa Medical Council Rules, 1995

(1)The Council shall ordinarily meet for the transaction of business in the months of January, May and November in each year, but the President may, whenever he thinks fit and shall upon a written requisition of not less than ⅓rd members and on a date not later than 15 days after the receipt of such requisition, call an extraordinary meeting.