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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(1)(viii) in Kerala University of Health Sciences Act, 2010

(viii)three members elected by the Academic Council from among its members as prescribed by Statues one each from Modem Medicine, Indian Systems of Medicine and Homoeopathic Medicnc;