Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

Chota Nagpur Division - Subsection

Section 79(3)(v) in Chota Nagpur Tenancy Act, 1908

(v)affect the provisions of Section 58 relating to interest payable on arrears of rent, or