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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(2) in The Goa State Commission for Backward Classes Rules, 1997

(2)The Chairperson appointed on whole time basis, shall be provided with a vehicle with a ceiling of [200] [Substituted by the Amendment Rules 2010] litres of petrol per month and if appointed on honorary basis, shall be paid Rs. 1000/- per month as conveyance allowance. Other members appointed on whole time or honorary basis, shall be entitled to TA/DA as admissible to Grade I Government Officers, for attending the Commission's meetings.