Section 20 in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002
20. Conduct Rules.
- In respect of the work and conduct during the tenure of his serve, a member of the Service shall be governed by the provisions as contained in the Employees (Conduct) Rules, 1966 applicable to the employees of the State Government :Provided that if any permission is necessary under the aforesaid rules, the same shall be obtained by a number of the Service from the Managing Director.
