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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(j) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(j)whether the proposed retention of land by [the holder] [These words were substituted for the words 'the person' by Maharashtra 21 of 1975, Section 12(6).] is in conformity with the provisions of section 16?