Rajasthan High Court - Jodhpur
M/S. Anupam Motors vs Union Of India on 30 May, 2019
Bench: Sangeet Lodha, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Civil Writ Petition No. 7454/2019
M/s. Anupam Motors, Through Its Partner Mr. Rakesh Doongar
Singh Gehlot Having Principal Place Of Business At Khasra No.
123, Mogral Kallan, Luni, Jodhpur (Rajasthan)- 342802 Aged
About 51 Years.
----Petitioner
Versus
1. Union Of India, Ministry Of Finance (Department Of
Revenue) Room No. 46, North Block New Delhi- 110001
Through Joint Secretary (Revenue).
2. The Goods And Service Tax Council (Gst Council), Office
Of The GST Council Secretariat, 5Th Floor, Tower II,
Jeevan Bharti Building, Janpath Road, Connaught Place,
New Delhi- 110 001 Through Its Secretary.
3. Goods And Service Tax Network (GSTN) Through Its CEO,
East Wing, Worldmark 1, 4Th Floor, Tower B, Aerocity,
New Delhi- 110037.
4. Central Board Of Indirect Taxes And Custom, Through Its
Chairman, Department Of Revenue, North Block, New
Delhi- 110001
5. Commissioner Of Central Goods And Service Tax, GST
Range- VII, Jodhpur - Rajasthan.
----Respondents
For Petitioner(s) : Mr. Dinesh Godara with Prateek
Gattani
For Respondent(s) : ------
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 30/05/2019 Learned counsel appearing for the petitioner submits that in the writ petition being DBCW No.4811/19, this Court while issuing (Downloaded on 28/06/2019 at 07:40:02 AM) (2 of 2) [CW-7454/2019] notices to the respondents has granted interim order in favour of the petitioner therein.
Issue notice. Issue notice of stay petition. Notices are made returnable in six weeks; be given dasti to learned counsel for the petitioner for service upon the respondents.
In the meanwhile, the respondents are directed to provisionally entertain the GST TRAN-1 and other returns of the petitioner either by way of opening the portal or manually.
Connect with DBCWP No.4315/19 & 4811/19. (VINIT KUMAR MATHUR),J (SANGEET LODHA),J 75-RP/-
(Downloaded on 28/06/2019 at 07:40:02 AM) Powered by TCPDF (www.tcpdf.org)