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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Tourism Service Rules, 1980

(2)All posts included in the service shall be the posts in the State Civil Service within the meaning of the Orissa Civil Service (Classification, Control and Appeal) Rules, 1962 as amended from time to time.