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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3)(b) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(b)Carbon Dioxide storage and transport vessels made of carbon steel shall be subjected to hydraulic testing (instead of pneumatic testing) at the marked test pressure as per design and fabrication code. It shall be ensured that the vessel after testing is thoroughly dried of water and made moisture free before taking into service.