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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(2) in Land Revenue Assessment Rules, 1929

(2)The most important classes of uncultivated land are as follows :-
(a)banjar qadim: land which has remained unsown for eight successive harvests ; and
(c)ghair mumkin : land which has for any reason become unculturable, such as land under roads, buildings, streams, canals, tank, or the like, or land which is barren sand, or ravines.