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State of Punjab - Section

Section 2 in Land Revenue Assessment Rules, 1929

2. Classes of land.

(1)The most important classes of cultivated land are as follows :-
(a)barani : dependent on rainfall ;
(b)sailab : flooded or kept permanently moist by river ;
(c)abi : watered by lift from tanks, jhils, streams, or by flow from springs ;
(d)nahri : irrigated by Canals by flows or lift ; and
(e)chahi : watered from wells
(2)The most important classes of uncultivated land are as follows :-
(a)banjar qadim: land which has remained unsown for eight successive harvests ; and
(c)ghair mumkin : land which has for any reason become unculturable, such as land under roads, buildings, streams, canals, tank, or the like, or land which is barren sand, or ravines.