93. Unused overhead lines .-(1) Where an overhead line ceases to be used as an electric supply line, the owner shall maintain it in a safe mechanical condition in accordance with rule 76 or shall remove it.
(2)Where any overhead line ceases to be used as an electric supply line, an Inspector may, by a notice in writing served on the owner, require him to maintain it in a safe mechanical condition or to remove it within fifteen days of the receipt of the notice.
