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[Cites 0, Cited by 0] [Section 46(6)] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(6)(b) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(b)The Commission may not permit any such long term purchase if the manner or method proposed for such procurement of electricity is not conducive to the objective of least cost purchase or for any other reason the purchase is not economical or efficient.