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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 65(3) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(3)The President may resign his office by giving notice in writing to the Secretary Panchayat, under intimation to the Administrator and such resignation, shall take effect from the date of its acceptance by the Secretary Panchayat.