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[Cites 0, Cited by 0] [Section 334] [Entire Act]

State of Bihar - Subsection

Section 334(a) in Bihar Board's Miscellaneous Rules, 1958

(a)Village settlement maps, skeleton and detailed thana maps and thana lists will be supplied to the Collectors by the Director of Land Records and Surveys. The price fixed for the sale of village map is [annas twelve per copy of each sheet.] [New Paise.] The price of the skeleton and the detailed thana maps is [eight annas and one rupee] [New Paise.] [four annas per sheet] [New Paise.] respectively and that of a thana list, which is an index to the skeleton thana map, is rupee one per copy.