Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(2)The Academic Council shall consist of the following members, namely :
(i)Vice-Chancellor, who shall be the ex-officio Chairman;
(ii)Deans of Colleges of the University;
(iii)Director of Research of the University;
(iv)Director of Extension Education of the University;
(v)Director (Forestry Education), Forest Research Institute, Dehradun;
(vi)Librarian of the University;
(vii)Student's Welfare Officer of the University;
(viii)two senior-most professors from each college for a term of two years, by rotation;
(ix)in respect of-
(a)The Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishva Vidyalaya, two eminent scientists, one in agriculture and the other in animal sciences;
(b)The Dr. Yashwant Singh Parmar University of Horticulture and Forestry, Solan, two eminent scientists, one in horticulture and the other in forestry; and
(x)Registrar shall be the ex-officio Secretary of the Academic Council.