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[Cites 0, Cited by 0] [Section 9(11)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(11)(ii) in The Water (Prevention And Control Of Pollution) Rules, 1975

(ii)The annual increments of other employees of the Central Board not referred to in clause (i) shall be sanctioned by officers authorised in this behalf by the Member-Secretary.