Himachal Pradesh High Court
Lavinder Kumar vs . State Of H.P. And Others on 27 September, 2022
Bench: Sabina, Sushil Kukreja
Lavinder Kumar vs. State of H.P. and others CWP No.7688 of 2021 .
27.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Ajay Singh Kashyap, Advocate, for the petitioner. Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Learned Senior Additional Advocate General has submitted that reply has already been filed in the Registry.
However, the same is not available on record.
r Office is directed to trace the same and place it on record.
List again on 21.11.2022.
( Sabina ) Judge ( Sushil Kukreja ) September 27, 2022 (KS) Judge ::: Downloaded on - 27/09/2022 20:05:07 :::CIS