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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(x) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(x)"Central Council" means the Central Council of Homoeopathy constituted by the Central Government under Section 3 of the Homoeopathy Central Council Act, 1973.