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[Cites 0, Cited by 0] [Section 14A(1)] [Section 14A] [Entire Act]

Union of India - Subsection

Section 14A(1)(a) in The Indian Forest Service (Probation) Rules, 1968

(a)for the journey from the Forest Research Institute and Colleges to the Lal Bahadur Shastri National Academy of' Administration, to travelling allowance as may be admissible to a member of the Service on tour.