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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1)(iii) in The Minimum Wages (Madhya Pradesh) Rules, 1958

(iii)if, before or after the commencement of the Act, he has been convicted of an offence involving moral turpitude, or