Bombay High Court
Shemaroo Entertainment Ltd vs Super Cassettes Industries Private ... on 17 July, 2023
Author: Nitin Jamdar
Bench: Nitin Jamdar
Trupti 1 11-COMAPL-17489-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 17972 OF 2023
IN
COMMERCIAL APPEAL (L) NO. 17489 OF 2023
Shemaroo Entertainment Ltd. ... Applicant
IN THE MATTER BETWEEN
Shemaroo Entertainment Ltd. ... Appellant
versus
Super Cassettes Industries Private Limited & Anr.... Respondents
......
Mr.Hiren Kamod with Mr.Mahesh Mahadgut, Ms.Poonam T. and
Ms.Kaivalya Shetye i/b. Mr.Mahesh Mahadgut for the Applicant/
Appellant.
Mr.Ravi Kadam, Senior Advocate with Mr.Harsh Kaushik,
Ms.Geetanjali Visvanathan, Ms.Zahra Padamsee and Mr. Kyle Curry
i/b. Vashi and Vashi for Respondent No.1.
......
CORAM : NITIN JAMDAR, ACJ &
ARIF S. DOCTOR, J.
DATE : 17 JULY 2023 P.C.:
Not to be placed before the Bench of which one of us (Arif S. Doctor, J) is a member.
ARIF S. DOCTOR ACTING CHIEF JUSTICE ::: Uploaded on - 18/07/2023 ::: Downloaded on - 19/07/2023 01:05:45 :::