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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Bengal Presidency - Subsection

Section 39(b) in The Calcutta Port Rules, 1943

(b)shall, from the 1st day of May to the 30th day of June, and from the 1st day of October to the 15th day of November, have her royal and top-gallant yards on deck, and mast-ropes rove in readiness to send the top-gallant mast down at short notice. All such vessels entering the Port of Calcutta between the said dates may be placed in moorings with their top-gallant masts and yards aloft, but their top-gallant yards shall be sent down within 24 hours after they are moored.