Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act] State of Andhra Pradesh - Subsection Section 227(1)(e) in Andhra Pradesh Panchayat Raj Act, 1994 (e)fraudulently puts into any ballot box anything other than the ballot paper which he is authorised by law to put in; or