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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005

(2)Other Allowances & Benefits shall be the same as determined by State Government from time to time for its employees. All rules, regulations, orders, instructions issued by the State Government for its employees shall be applicable to the employees of the Commission except those specified in these regulations.