Section 3(3)(b) in Kerala Finance Act, 2016

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State of Kerala - Subsection

Section 3(3)(b) in Kerala Finance Act, 2016

(b)in serial number 5, -

(i)clauses (e) and (f) and the entries against it in column (3), shall be omitted;

(ii)clause (g) shall be re-lettered as clause (e);