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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(2)(b) in The Oil Mines Regulations, 2017

(b)the pipeline system and facility to be abandoned are purged with nitrogen gas, inert materials or inhibited water and after purging, the ends of the pipeline are positively isolated.