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[Cites 0, Cited by 0] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(2) in The Oil Mines Regulations, 2017

(2)In case the owner, agent or manager of the mine decides to abandon full or part of the pipeline system, he shall ensure that-
(a)the pipeline section and facility are disconnected with positive isolation from all sources of supply prior to abandonment; and
(b)the pipeline system and facility to be abandoned are purged with nitrogen gas, inert materials or inhibited water and after purging, the ends of the pipeline are positively isolated.