Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2567] [Entire Act] Union of India - Section Section 76 in Finance Act, 1999 76. Amendment of Section 197. - In section 197 of the Income-tax Act, in sub-section (1), after the figures and letter "194K", the figures and letter", 194L" shall be inserted with effect from the 1st day of June, 1999.
