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[Section 14]
[Entire Act]
State of Punjab - Subsection
Section 14(2) in Maharaja Ranjit Singh State Technical University Act, 2014
| (i) | the Vice-Chancellor; | : | Chairman |
| (ii) | the Dean of Faculties; | : | Member |
| (iii) | the Heads of the Departments/Schools of theuniversity; | : | Members |
| (iv) | the Principals of ten colleges affiliated to theUniversity by rotation: | : | Members |
| Provided that no Principal shall be nominatedagain unless all others have been nominated at least once asmember of the Academic Council; | |||
| (v) | two eminent industrialists to be nominated bythe Board; and | : | Members |
| (vi) | two eminent technologists to be nominated by theBoard. | : | Members |