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State of Punjab - Section

Section 16 in Jagat Guru Nanak Dev Punjab State Open University Act, 2019

16. Constitution of the Planning Board.

(1)The Planning Board shall consist of the following persons, namely:-
(a)the Vice-Chancellor;
(b)the Administrative Secretary to Government of Punjab, Department of Finance or his nominee;
(c)the Administrative Secretary to Government of Punjab, Department of Higher Education or his nominee;
(d)the Administrative Secretary to Government of Punjab Department of Technical Education or his nominee;
(e)not more than ten persons of high standing in public life, education and industry who shall be appointed by the State Government.
(f)The Registrar shall be the Secretary of the Planning Board.
(2)The recommendations of the Board shall be implemented after they are approved by the appropriate authorities of the University.
(3)It shall advise on the planning and development of the University particularly in respect of the standard of education and research in the University.