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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019

(1)The Planning Board shall consist of the following persons, namely:-
(a)the Vice-Chancellor;
(b)the Administrative Secretary to Government of Punjab, Department of Finance or his nominee;
(c)the Administrative Secretary to Government of Punjab, Department of Higher Education or his nominee;
(d)the Administrative Secretary to Government of Punjab Department of Technical Education or his nominee;
(e)not more than ten persons of high standing in public life, education and industry who shall be appointed by the State Government.
(f)The Registrar shall be the Secretary of the Planning Board.