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State of Rajasthan - Section

Section 23 in Rajasthan Transparency in Public Procurement Rules, 2013

23. Other provisions for electronic reverse auction.

- Except as otherwise provided in rule 19 to 22, the provisions of Chapter-V shall, mutatis mutandis, apply to electronic reverse auction, except rules 40, 49, 50, 52, 64, 68 and 69.